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Supreme Court - Daily Orders

Jt.Collector Ranga Reddy District And ... vs D.Narsing Rao And Ors. Etc.Etc. on 14 July, 2023

Bench: C.T. Ravikumar, Aravind Kumar

     ITEM NO.20                               COURT NO.16                SECTION XII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Miscellaneous Application No.                  1340-1341/2023 in C.A. No. 325-
     326/2015

     (Arising out of impugned final judgment and order dated 13-01-2015
     in C.A. No. No. 325/2015 13-01-2015 in C.A. No. No. 325/2015 passed
     by the Supreme Court Of India)

     JT.COLLECTOR                 RANGA REDDY DISTRICT AND ANR. ETC.     Petitioner(s)

                                                     VERSUS

     D.NARSING RAO AND ORS. ETC.ETC.                                     Respondent(s)

     (FOR ADMISSION and IA No.83820/2023-CLARIFICATION/DIRECTION )

     Date : 14-07-2023 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)                 Mr. R. Basant, Sr. Adv.
                                       Mr. Malak Manish Bhatt, AOR
                                       Ms. Neeha Nagpal, Adv.
                                       Ms. Samriddhi, Adv.
                                       Mr. Akshay Sahay, Adv.

                                       Mr. G. N. Reddy, AOR

     For Respondent(s)                 Mr. D.ramakrishna Reddy, Adv.
                                       Ms. D.tejaswi Reddy, Adv.
                                       Mr. Hrithik Manchanda, Adv.
                                       Mrs. D. Bharathi Reddy, AOR

                                        Mr. Sateesh Galla, Adv.
                                        Mr. C. Raghavendran, Adv.
                                       Mr. N. Rajaraman, AOR

                                        Mr. Sumit Goel, Adv.
                                        Mr. Ishan Nagar, Adv.
                                       M/S. Parekh & Co., AOR
                                       Mr. Ram Swarup Sharma, AOR

                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by POOJA SHARMA Date: 2023.07.15 10:26:02 IST Reason: List on 17.7.2023.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)