Supreme Court - Daily Orders
Jt.Collector Ranga Reddy District And ... vs D.Narsing Rao And Ors. Etc.Etc. on 14 July, 2023
Bench: C.T. Ravikumar, Aravind Kumar
ITEM NO.20 COURT NO.16 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1340-1341/2023 in C.A. No. 325-
326/2015
(Arising out of impugned final judgment and order dated 13-01-2015
in C.A. No. No. 325/2015 13-01-2015 in C.A. No. No. 325/2015 passed
by the Supreme Court Of India)
JT.COLLECTOR RANGA REDDY DISTRICT AND ANR. ETC. Petitioner(s)
VERSUS
D.NARSING RAO AND ORS. ETC.ETC. Respondent(s)
(FOR ADMISSION and IA No.83820/2023-CLARIFICATION/DIRECTION )
Date : 14-07-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv.
Ms. Samriddhi, Adv.
Mr. Akshay Sahay, Adv.
Mr. G. N. Reddy, AOR
For Respondent(s) Mr. D.ramakrishna Reddy, Adv.
Ms. D.tejaswi Reddy, Adv.
Mr. Hrithik Manchanda, Adv.
Mrs. D. Bharathi Reddy, AOR
Mr. Sateesh Galla, Adv.
Mr. C. Raghavendran, Adv.
Mr. N. Rajaraman, AOR
Mr. Sumit Goel, Adv.
Mr. Ishan Nagar, Adv.
M/S. Parekh & Co., AOR
Mr. Ram Swarup Sharma, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by POOJA SHARMA Date: 2023.07.15 10:26:02 IST Reason: List on 17.7.2023.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)