Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(2) in The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947 (2)[ It extends to the whole of the [State of Maharashtra] [This sub-section was substituted for the original by Bombay 61 of 1958, Section 3(1).] ].
