Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in Bihar Warder Cadre Rules, 2014 7. Reservation. - The provisions of Bihar State Reservation Act as in force from time to time shall be applicable in all these appointments and promotions, and its benefits shall be applicable to permanent domicile of the state of Bihar only.
