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Supreme Court - Daily Orders

Cst Service Tax Ahmedabad vs Associated Soapstone Distributing ... on 19 October, 2022

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.27                               COURT NO.9               SECTION XVII­A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                        Civil Appeal    No.4652/2022

     CST SERVICE TAX AHMEDABAD                                          Appellant(s)

                                                     VERSUS

     ASSOCIATED SOAPSTONE DISTRIBUTING COMPANY PVT. LTD.Respondent(s)

     (IA No.90763/2022­EXEMPTION FROM FILING C/C                       OF     THE   IMPUGNED
     JUDGMENT and IA No.90761/2022­STAY APPLICATION)

     Date : 19­10­2022 This appeal was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SURYA KANT
                            HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Appellant(s)
                                       Ms.   Alka Agrawal, Adv.
                                       Mr.   Mohammed Akhil, Adv.
                                       Mr.   H. Raghuvendra Rao, Adv.
                                       Mr.   Udai Khanna, Adv.
                                       Mr.   V Chandrasekara Bharathi, Adv.
                                       Mr.   Mukesh Kumar Maroria, AOR
     For Respondent(s)
                                       Ms.   Charanya Lakshmikumaran, AOR
                                       Mr.   Aditya Bhattacharya, Adv.
                                       Ms.   Apeksha Mehta, Adv.
                                       Ms.   Mounica Kasturi, Adv.
                                       Mr.   Pranav Mundra, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

At the request of learned counsel appearing on behalf of the appellant seeking adjournment on the ground of filing rejoinder affidavit, list the matter on 22­11­2022.

Signature Not Verified

(VISHAL ANAND) Digitally signed by VISHAL ANAND (PREETHI T.C.) ASTT. REGISTRAR­cum­PS Date: 2022.10.19 19:05:17 IST Reason:

COURT MASTER (NSH)