Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(6)(d) in The M.P. Municipal Corporation Act, 1956

(d)be governed by such other terms and conditions including disciplinary control as the State Government may, by general or special order, specify.]