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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The M.P. Farmers' Organisation Election Rules, 1999

(2)The elector on receiving the ballot papers as the case may be, shall forthwith :-
(a)proceed to one of the voting compartments;
(b)make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol allotted to the candidate for whom he intends to vote;
(c)fold the ballot paper vertically first and thereafter horizontally so as to conceal vote;
(d)insert the folded ballot paper into the specified ballot box; and
(e)leave the polling station by the exit provided.