Section 11(2)(b) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(b) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(b)any stock of Scheduled Commodities of any Central level or State level Co-operative Society engaged in the procurement, sale, purchase or distribution of Scheduled Commodities.]

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State of Uttar Pradesh - Subsection

Section 11(2)(b) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989