Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(iii) in A.P.J. Abdul Kalam Technological University Act, 2015 (iii)to lay down the norms and standards for the establishment, maintenance, administration, supervision and recognition of colleges and centres maintained by the University;
