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Madhya Pradesh High Court

Satish Dubey vs The State Of Madhya Pradesh on 25 November, 2020

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 MCRC-36929-2020 The High Court Of Madhya Pradesh MCRC-36929-2020 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 25-11-2020 Heard through Video Conferencing. Mr.Siddharth Datt, learned counsel for the applicant. Mr.Piyush Bhatnagar, learned PL for the State. Case diary is available.

Learned counsel for the State is requested to direct the Investigating Officer in this case to join through video conferencing on the next date of hearing.

List this case on 3.12.2020.

(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2020.11.26 16:58:21 IST