Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Mizoram - Subsection Section 99(d) in Mizoram Cooperative Societies Act, 2006 (d)any proceedings for the recovery of dues due to as arrears of land revenue on a certificate granted by Registrar under sections 104 and 106;
