Rajasthan High Court - Jodhpur
Haji Mastan @ Mastan vs State Of Rajasthan on 24 January, 2023
Bench: Vijay Bishnoi, Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 61/2023
Haji Mastan @ Mastan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pradeep Choudhary
For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE FARJAND ALI Order 24/01/2023 Learned A.A.G. prays for and is granted time to file reply to the application for suspension of sentence.
Put up on 04.02.2023, as prayed.
(FARJAND ALI),J (VIJAY BISHNOI),J 100-Babulal/-
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