Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Haji Mastan @ Mastan vs State Of Rajasthan on 24 January, 2023

Bench: Vijay Bishnoi, Farjand Ali

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                    D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                                                             No. 61/2023

                                   Haji Mastan @ Mastan
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Pradeep Choudhary
                                   For Respondent(s)          :     Mr. M.A. Siddiqui, GA-cum-AAG



                                                    HON'BLE MR. JUSTICE VIJAY BISHNOI

HON'BLE MR. JUSTICE FARJAND ALI Order 24/01/2023 Learned A.A.G. prays for and is granted time to file reply to the application for suspension of sentence.

Put up on 04.02.2023, as prayed.

(FARJAND ALI),J (VIJAY BISHNOI),J 100-Babulal/-

(Downloaded on 24/01/2023 at 11:35:32 PM)

Powered by TCPDF (www.tcpdf.org)