Supreme Court - Daily Orders
Commissioner Of Service Tax Ii vs Schindler India Pvt. Ltd on 16 May, 2025
ITEM NO.42 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 6850-6851/2023
COMMISSIONER OF SERVICE TAX II Appellant(s)
VERSUS
SCHINDLER INDIA PVT. LTD. Respondent(s)
(IA No. 208826/2023 - EX-PARTE STAY
IA No. 208827/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
WITH C.A. No. 6852/2023 (XVII-A) (IA No. 211464/2023 - EX-PARTE STAY IA No. 211470/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 6595-6597/2024 (XVII-A) (IA No. 112283/2024 - EX-PARTE STAY IA No. 112285/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 16-05-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) Mr. N.venkatraman, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Rupesh Kumar, Sr. Adv.
Mr. Suyash Pande, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) Mr. Mahesh Sahasranaman, Adv.
Mr. Atul Shankar Vinod, AOR UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 01.09.2025.
Digitally signed by RADHA SHARMA Date: 2025.05.19 (RADHA SHARMA) 11:12:17 IST Reason: (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)