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[Cites 0, Cited by 0] [Section 45ZI] [Entire Act]

Union of India - Subsection

Section 45ZI(8) in The Reserve Bank of India Act, 1934

(8)All questions which come up before any meeting of the Monetary Policy Committee shall be decided by a majority of votes by the Members present and voting, and in the event of an equality of votes, the Governor shall have a second or casting vote.