Allahabad High Court
State Of U.P. vs Amir & Others on 22 November, 2011
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 744 of 2011 Petitioner :- State Of U.P. Respondent :- Amir & Others Petitioner Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
(C.M.Appl. No. 343450 of 2011) Issue notice returnable at an early date.
Order Date :- 22.11.2011 Shahnaz