Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(ii) in The U.P. Control Of Goondas Rules, 1970 (ii)that he shall report his arrivals and departures from the city, town or village to the Officer Incharge of the police station, within whose area he is allowed to return.
