Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Sikkim - Subsection

Section 14(1) in Sikkim Medical Registration Act, 2005

(1)An appeal against the decision of the Registrar respecting to the first registration or any subsequent alteration shall be heard and determined by the. Council in accordance with rules made by the State Government.