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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(3)The service may also include any post equivalent to posts in any of the cadres mentioned in sub-rule (1) and any cadre or post that may be declared by the Government from time to time as cadre or post of the service.