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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2)(f) in The Maharashtra Domestic Workers Welfare Board Act, 2008

(f)form of an application to be made by a beneficiary to the Board and documents which may be accompanied to such application, for grant of payments out of the fund;