Himachal Pradesh High Court
Smt. Sarshta Devi vs . Sh. Sagar Chand Nayyar on 18 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Smt. Sarshta Devi Vs. Sh. Sagar Chand Nayyar RSA No. 230 of 2018 .
18.04.2022 Present: Mr. Diwan Singh Negi, Advocate, for the appellant.
Mr. Rajeev Sood, Advocate, for the respondent.
On the joint request of learned counsel for the parties, the case is ordered to be listed for admission on 6 th July, 2022.
(Ajay Mohan Goel) Judge April 18, 2022 (bhupender) ::: Downloaded on - 18/04/2022 20:06:04 :::CIS