Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Tamilnadu - Subsection Section 121(iii) in Tamil Nadu Educational Inspection Code (iii)In the case of schools under local bodies, recommendation of sanction, if any, to be taken against the teacher or teachers, specifying them by names and giving reasons.
