Madhya Pradesh High Court
Rahul Rai vs The State Of Madhya Pradesh on 20 July, 2024
1 MCRC-28849-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 28849 of 2024 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH ) Dated : 20-07-2024 Shri Vikas Jyotishi - Advocate for applicant. Shri Raghuveer Prajapati - Panel Lawyer for State.
As prayed for, list the case after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 7/22/2024 11:10:06 AM