Bombay High Court
Vishnu Bhagwanrao Zombade vs The Additional Divisional ... on 6 February, 2024
1 89-138.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
89 WRIT PETITION NO. 13143 OF 2022 90 WRIT PETITION NO. 218 OF 2023
91 WRIT PETITION NO. 542 OF 2023 92 WRIT PETITION NO. 881 OF 2023
93 WRIT PETITION NO. 2015 OF 2023 94 WRIT PETITION NO. 3070 OF 2023
96 WRIT PETITION NO. 5026 OF 2023 98 WRIT PETITION NO. 7679 OF 2023
99 WRIT PETITION NO. 7953 OF 2023 100 WRIT PETITION NO. 8833 OF 2023
101 WRIT PETITION NO. 9226 OF 2023 102 WRIT PETITION NO. 9641 OF 2023
103 WRIT PETITION NO. 9949 OF 2023 104 WRIT PETITION NO. 10703 OF 2023
105 WRIT PETITION NO. 10931 OF 2023 106 WRIT PETITION NO. 10933 OF 2023
107 WRIT PETITION NO. 10937 OF 2023 108 WRIT PETITION NO. 11204 OF 2023
109 WRIT PETITION NO. 15494 OF 2023 110 WRIT PETITION NO. 3763 OF 2007
111 WRIT PETITION NO. 4648 OF 2007 112 WRIT PETITION NO. 1676 OF 2008
114 WRIT PETITION NO. 11769 OF 2014 115 WRIT PETITION NO. 2267 OF 2023
116 WRIT PETITION NO. 9271 OF 2023 119 FIRST APPEAL NO. 3815 OF 2023
120 FIRST APPEAL NO. 4605 OF 2023
121 CONT. PETITION NO. 832 OF 2022 IN SA/599/2007
122 CIVIL APPLICATION NO. 270 OF 2022 IN FAST/2343/2021
123 CIVIL APPLICATION NO. 7369 OF 2022 IN FAST/26433/2020
124 CIVIL APPLICATION NO. 7812 OF 2023 IN FAST/18471/2023
125 CIVIL APPLICATION NO. 11394 OF 2023 IN WP/2976/2017
126 CIVIL APPLICATION NO. 1379 OF 2024 IN FAST/21947/2021
127 CIVIL APPLICATION NO. 1381 OF 2024 IN FAST/23887/2023
128 CIVIL APPLICATION NO. 1388 OF 2024 IN FA/3122/2023
129 CIVIL APPLICATION NO. 1456 OF 2024 IN FA/837/2023
130 CIVIL APPLICATION NO. 1458 OF 2024 IN FA/2363/2023
131 CIVIL APPLICATION NO. 1463 OF 2024 IN WP/11394/2023
132 CIVIL APPLICATION NO. 1464 OF 2024 IN WP/1059/2009
133 CIVIL APPLICATION NO. 1480 OF 2024 IN FA/797/2023
134 WRIT PETITION NO. 3907 OF 2022
135 CIVIL APPLICATION NO. 8588 OF 2018 IN RAST/18383/2016
136 CIVIL APPLICATION NO. 11205 OF 2021 IN FAST/11529/2021
137 CIVIL APPLICATION NO. 12885 OF 2023 IN FAST/27949/2023
138 CIVIL APPLICATION NO. 13934 OF 2023 IN FAST/33672/2023
Mr. A. S. Shinde, Mrs. R. R. Tandale (Choure) and Mrs. M. L. Sangit,
A.G.P. for State
CORAM : S. G. MEHARE, J.
DATE : 06-02-2024
PER COURT :-
1. Court time is over. Hence, the matters could not be heard.
2. Stand over to 18.04.2024.
3. Interim relief, if any, to continue till then.
( S. G. MEHARE ) JUDGE rrd