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Bombay High Court

Vishnu Bhagwanrao Zombade vs The Additional Divisional ... on 6 February, 2024

                                       1                              89-138.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

89 WRIT PETITION NO. 13143 OF 2022           90 WRIT PETITION NO. 218 OF 2023
91 WRIT PETITION NO. 542 OF 2023             92 WRIT PETITION NO. 881 OF 2023
93 WRIT PETITION NO. 2015 OF 2023            94 WRIT PETITION NO. 3070 OF 2023
96 WRIT PETITION NO. 5026 OF 2023            98 WRIT PETITION NO. 7679 OF 2023
99 WRIT PETITION NO. 7953 OF 2023            100 WRIT PETITION NO. 8833 OF 2023
101 WRIT PETITION NO. 9226 OF 2023           102 WRIT PETITION NO. 9641 OF 2023
103 WRIT PETITION NO. 9949 OF 2023           104 WRIT PETITION NO. 10703 OF 2023
105 WRIT PETITION NO. 10931 OF 2023          106 WRIT PETITION NO. 10933 OF 2023
107 WRIT PETITION NO. 10937 OF 2023          108 WRIT PETITION NO. 11204 OF 2023
109 WRIT PETITION NO. 15494 OF 2023          110 WRIT PETITION NO. 3763 OF 2007
111 WRIT PETITION NO. 4648 OF 2007           112 WRIT PETITION NO. 1676 OF 2008
114 WRIT PETITION NO. 11769 OF 2014          115 WRIT PETITION NO. 2267 OF 2023
116 WRIT PETITION NO. 9271 OF 2023           119 FIRST APPEAL NO. 3815 OF 2023
120   FIRST APPEAL NO. 4605 OF 2023
121   CONT. PETITION NO. 832 OF 2022 IN SA/599/2007
122   CIVIL APPLICATION NO. 270 OF 2022 IN FAST/2343/2021
123   CIVIL APPLICATION NO. 7369 OF 2022 IN FAST/26433/2020
124   CIVIL APPLICATION NO. 7812 OF 2023 IN FAST/18471/2023
125   CIVIL APPLICATION NO. 11394 OF 2023 IN WP/2976/2017
126   CIVIL APPLICATION NO. 1379 OF 2024 IN FAST/21947/2021
127   CIVIL APPLICATION NO. 1381 OF 2024 IN FAST/23887/2023
128   CIVIL APPLICATION NO. 1388 OF 2024 IN FA/3122/2023
129   CIVIL APPLICATION NO. 1456 OF 2024 IN FA/837/2023
130   CIVIL APPLICATION NO. 1458 OF 2024 IN FA/2363/2023
131   CIVIL APPLICATION NO. 1463 OF 2024 IN WP/11394/2023
132   CIVIL APPLICATION NO. 1464 OF 2024 IN WP/1059/2009
133   CIVIL APPLICATION NO. 1480 OF 2024 IN FA/797/2023
134   WRIT PETITION NO. 3907 OF 2022
135   CIVIL APPLICATION NO. 8588 OF 2018 IN RAST/18383/2016
136   CIVIL APPLICATION NO. 11205 OF 2021 IN FAST/11529/2021
137   CIVIL APPLICATION NO. 12885 OF 2023 IN FAST/27949/2023
138   CIVIL APPLICATION NO. 13934 OF 2023 IN FAST/33672/2023


    Mr. A. S. Shinde, Mrs. R. R. Tandale (Choure) and Mrs. M. L. Sangit,
    A.G.P. for State

                                           CORAM : S. G. MEHARE, J.
                                           DATE     : 06-02-2024
    PER COURT :-

1. Court time is over. Hence, the matters could not be heard.

2. Stand over to 18.04.2024.

3. Interim relief, if any, to continue till then.

( S. G. MEHARE ) JUDGE rrd