Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145L] [Entire Act]

State of Gujarat - Subsection

Section 145L(2) in The Gujarat Co-Operative Societies Act, 1961

(2)No such person as aforesaid and no number of a Police Force, shall endeavour-
(a)to persuade any person to give his vote at an election, or
(b)to dissuade any person from giving his vote at an election, or
(c)to influence the voting of any person at an election in any manner.