Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 68 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

68. Publication after introduction.

- As soon as may be after a Bill has been introduced, the Bill unless it has already been published, shall be published in the Gazette.