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Supreme Court - Daily Orders

S. Natesan vs Athappan (Dead) By Lrs on 15 December, 2017

      ITEM NO.21                            REGISTRAR COURT. 2                     SECTION XII

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                         No(s).   24329/2017

      S. NATESAN & ORS.                                                         Petitioner(s)

                                                        VERSUS

      ATHAPPAN (DEAD) BY LRS & ORS.                                             Respondent(s)

      (FOR ADMISSION and I.R. and IA No.81700/2017-CONDONATION OF DELAY
      IN FILING and IA No.81701/2017-CONDONATION OF DELAY IN REFILING)


      Date : 15-12-2017 This petition was called on for hearing today.



      For Petitioner(s)                     Ms.Vandana,Adv.
                                            Mr. G.Sivabalamurugan, AOR

      For Respondent(s)                     Mr.Saurav Arora,Adv.
                                            Mr. Debasis Misra, AOR
                                            Mr.Saiarath R.,Adv.
                                            Mr.Kuldeep Rai,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The respondent Nos.7 & 8 shall be at liberty to file the counter affidavit within a period of four weeks.

Await the return of service of notice already issued to the respondent Nos.1-3 and 10. Dasti is permitted.

Four weeks time as last chance is given to the Ld.counsel for the petitioner to comply with the terms of the order dated 06.11.2017 of this Court in respect of the respondent Nos.4,5,6,9 &

11. Dasti in addition is also permitted in respect of all the unserved respondents.

Signature Not Verified Digitally signed by SUSHMA KUMARI

List the matter again on 14.02.2018.

BAJAJ Date: 2017.12.16 12:17:41 IST Reason:

SANJAY PARIHAR Registrar SB