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State of Maharashtra - Section

Section 49 in Maharashtra Factories Rules, 1963

49. [ Drainage system for latrines and urinals. [Substituted by G.N. dated 17th April, 1975]

- Latrines and urinals shall either be of flush type or aqua-privy type and connected with an underground sewerage system as prescribed under rule 50 or connected to an efficient system of septic tanks:Provided that, in respect of existing factories having any other type of latrines and urinals, the State Government, or the Chief Inspector of Factories, subject to the control of the State Government, may permit their continued use for a limited period which may be extended by him at his discretion on such conditions as the Government or the Chief inspector may think fit].