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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(3) in The Rajasthan Municipalities (Election) Rules, 1994

(3)The returning officer shall then mix together all the ballot papers of the ward so taken out and distribute them in convenient bundles to the counting supervisors and counting assistants for counting :Provided that no envelope containing the tendered ballot papers shall be opened and no such votes shall be counted.