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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The amounts due to the Council shall be collected in the head office or circle/ward offices. The amounts may also be collected by any outdoor officer authorized for the purpose