Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act] Union of India - Subsection Section 88(4)(b) in The Oil Mines Regulations, 2017 (b)Inspect right of way or right of use of the mine at least once in a year for the entire length of the pipeline preferably to be done after monsoon;