Section 28 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988
28. Whoever contravenes the provisions of the rules made under section 27 shall, on conviction, be punishable with imprisonment for a term which may extend to two years or with a fine which may extend to five thousand rupees, or with both.
Chapter - IV Protection of River Banks, Slip Reserve, Road Reserve, etc.
