Section 54 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
54. Use of safety helmets and shoes.
(1)The Inspector may, having regard to the nature of hazards involved in the work carried out, order the employer in writing to supply to the building workers exposed to particular hazard at a building or other construction work, any personal protective equipment, namely, safety helmets and shoes as may be found necessary.(2)The employer shall ensure that all persons who are performing such work, wear safety shoes and helmets conforming to the national standards.
