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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(3)(iii) in Orissa State Financial Corporation (Staff) Regulations, 1975

(iii)The rate of dearness allowance will be based on the increased or as the case may be, the decreased amount of subsistence allowance admissible under Sub-clauses (i) and (ii) above.