Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(3) in The Maharashtra Water Resources Regulatory Authority Act, 2005 (3)The salaries and allowances payable to, and other conditions of service of the Secretary, officers and employees shall be such as may be determined by regulations.
