Himachal Pradesh High Court
Harvinder Kaur vs . State Bank Of India & Ors. on 8 June, 2023
Author: Virender Singh
Bench: Virender Singh
Harvinder Kaur vs. State Bank of India & Ors.
CWP No.3605 of 2023 .
08.06.2023 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
CWP No.3605 of 2023 & CMP No. 6967 of 2023 Let notice be issued to respondent No.1 through email, whereas, Dasti notice be issued to respondents No.2 & 3, returnable for 12th June, 2023, on taking steps during the course of the day.
Till then, the operation of impugned order dated 31.05.2023, Annexure P-2, is ordered to be stayed.
( Virender Singh ) June 08, 2023 Vacation Judge (Yashwant) ::: Downloaded on - 08/06/2023 20:31:05 :::CIS