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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(1)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)for all residential buildings upto 10.0 m. in height and not involving deep foundation, at least one „person not below the rank of Licensed Building Surveyor for planning, design and construction of the building including the foundation;