Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttar Pradesh - Section Section 5 in U.P. Consolidation of Holdings Rules, 1954 5. to 12. [* * *].] [Deleted by Notification No. 160-CH-IA-580-58 dated 16.4.1959.]
