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Patna High Court - Orders

M/S Namira Construction Pvt.Lt vs The State Of Bihar & Ors on 14 July, 2008

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  CWJC No.15617 of 2007
                     M/S NAMIRA CONSTRUCTION PVT. LTD. & another
                                           Versus
                               THE STATE OF BIHAR & ORS
                                         -----------

 12.   14-7-2008

List in top 10 cases on 24th July, 2008 with a direction upon the parties to exchange their pleadings and come ready to assist in the matter.

Rkp                                     (Ajay Kumar Tripathi, J)