Patna High Court - Orders
M/S Namira Construction Pvt.Lt vs The State Of Bihar & Ors on 14 July, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.15617 of 2007
M/S NAMIRA CONSTRUCTION PVT. LTD. & another
Versus
THE STATE OF BIHAR & ORS
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12. 14-7-2008List in top 10 cases on 24th July, 2008 with a direction upon the parties to exchange their pleadings and come ready to assist in the matter.
Rkp (Ajay Kumar Tripathi, J)