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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Rajasthan - Subsection

Section 146(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)when electric vibrators are used in concreting work,-
(i)such vibrators shall be earthed;
(ii)the leads of such vibrators shall be heavily insulated; and
(iii)the current shall be switched off when such vibrators are not is use.