(c)[ "Foodgrains" means any one or more of the Foodgrains specified in Schedule I to the Uttar Pradesh Foodgrains Dealer's (Licensing and Restriction on Hoarding) Order, 1976 including products of such Foodgrains other than husk and bran; [Substituted by Notification No. P-2081/XXIX-Food-5 (44)1989, dated 7th June, 1989, published in U.P. Gazette, (Extraordinary), Part IV, section (Kha), dated 7th June, 1989.]
