Section 3(2)(b) in The West Bengal State Election Commission Act, 1994.

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal State Election Commission Act, 1994.

(b)a vacancy occurs in the office of the State Election Commissioner by reason of death, resignation or expiry of the term of his office, removal or otherwise,

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State of West Bengal - Subsection

Section 3(2)(b) in The West Bengal State Election Commission Act, 1994.