Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 16 in Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018 16. Infrastructure facilities. - The Government shall provide necessary infrastructure to facilitate the working of a Commercial Courts.
