Bombay High Court
The Custodian vs Acharya Arun Dev on 13 September, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
TRANSACTIONS IN SECURITIES) ACT, 1992
SPL. COURT MISC PETITION NO. 92 OF 1996
The Custodian ....Petitioner
V/S
Acharya Arun Dev & Ors. ....Respondent
WITH SPL. COURT MISC. APPLICATION NO. 8 OF 2018 Custodian ....Petitioner V/S Acharya Arun Dev ....Respondent WITH SPL. COURT MISC. APPLICATION NO. 80 OF 2004 Devang Vyas ....Petitioner V/S The Custodian ....Respondent Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu And Associates for Applicant Mr. Asim Naphde i/b Goenka & Associates for Respondent No. 1A to 1C Ms. Rujuta Patil i/b Negandhi Shah and Himaytulla for Respondent No. 6 Mr. Ajay Panicker a/w Mr. Amit Kakri i/b Ajay Law Associates for Respondent No. 9, 14, 25 CORAM : A. K. MENON, J DATE : 13th September, 2019 Page 1/2 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:17:54 ::: P.C. :
Stand over to 11/10/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:17:54 :::