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Bombay High Court

The Custodian vs Acharya Arun Dev on 13 September, 2019

Author: A. K. Menon

Bench: A. K. Menon

IN THE SPECIAL COURT (TRIAL OF OFFENCES RELATING TO
         TRANSACTIONS IN SECURITIES) ACT, 1992

           SPL. COURT MISC PETITION NO. 92 OF 1996

    The Custodian                                                    ....Petitioner
               V/S
    Acharya Arun Dev & Ors.                                       ....Respondent

WITH SPL. COURT MISC. APPLICATION NO. 8 OF 2018 Custodian ....Petitioner V/S Acharya Arun Dev ....Respondent WITH SPL. COURT MISC. APPLICATION NO. 80 OF 2004 Devang Vyas ....Petitioner V/S The Custodian ....Respondent Mr. Hormaz Daruwalla a/w Ms. Shilpa Bhate i/b Leena Adhvaryu And Associates for Applicant Mr. Asim Naphde i/b Goenka & Associates for Respondent No. 1A to 1C Ms. Rujuta Patil i/b Negandhi Shah and Himaytulla for Respondent No. 6 Mr. Ajay Panicker a/w Mr. Amit Kakri i/b Ajay Law Associates for Respondent No. 9, 14, 25 CORAM : A. K. MENON, J DATE : 13th September, 2019 Page 1/2 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:17:54 ::: P.C. :

Stand over to 11/10/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:17:54 :::