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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Bombay Presidency - Subsection

Section 10(2) in The Bombay Public Trusts (Corporations) Order, 1959.

(2)All other proceedings pending, immediately before the appointed day, before the Charity Commissioner or any Deputy or Assistant Charity Commissioner shall be continued and disposed of by the Charity Commissioner, Bombay or such Deputy or Assistant Charity Commissioner as he may direct.