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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89(viii) in The M.P. Factories Rules, 1962

(viii)to encourage the formation of Joint Production Committees, Cooperative Societies, Savings Scheme [........] [Omitted by Notification No. 4(a) 3-81-LAB-XVI, dated 28-5-1981.] Welfare Committees and to supervise their working.