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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(3)(b) in Uttar Pradesh Private Universities Act, 2019

(b)the appointment and continuance in office of the members of the said authorities, filling of vacancies of members of the said authorities, filling of vacancies of members and all other matters relating to those authorities for which it may be necessary to provide;