Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(1) in The Delhi Prevention Of Begging Rules, 1960 (1)"Act" means the Bombay Prevention of Begging Act, 1959 as in force in the Union Territory of Delhi [*] [Now National Capital territory of Delhi];
