Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Entire Act] State of Kerala - Section Section 10 in Kerala Education Act, 1958 10. Qualifications for appointment as teacher. - The Government shall prescribe the qualifications to be possessed by persons for appointment as teachers in Government and private schools.
