Bombay High Court
New India Assurance Company Ltd., ... vs Lanka Sheshu Charlu & Others on 19 November, 2018
fa63.07.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
FIRST APPEAL NO. 63/2007
New India Assurance Company Ltd., through its Divisional Manager, Nagpur.
Vs.
Lanka Sheshu Charlu and others.
With
FIRST APPEAL NO. 62/2007
New India Assurance Company Ltd., through its Divisional Manager, Nagpur.
Vs.
Smt. Chandrakala wd/o Surendra Dongarwar and others.
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Shri A.J. Pophaly, Advocate for the Appellant.
CORAM: ARUN D. UPADHYE
, J.
DATE: 21-11-2018.
On request made by the learned Counsel for the appellant, list both the matters before National Lok Adalat on 08/12/2018 for settlement.
JUDGE rkn ::: Uploaded on - 22/11/2018 ::: Downloaded on - 23/11/2018 00:38:39 :::