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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Telangana - Subsection

Section 47(3)(c) in Jawaharlal Nehru Technological Universities Act, 2008

(c)all debts, liabilities and obligations incurred before the commencement of this Act and lawfully subsisting against the University shall be discharged and satisfied by the concerned University;