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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7) in The Rajasthan Secondary Education Regulations, 1957

(7)"Headmaster" means the Head of a High School, or a Higher Secondary School, or a Multi-purpose Higher Secondary School, recognised by the Board for the High School Examination or the Higher Secondary Examination.